Punjab-Haryana High Court
Hisar Geeta Coop. House Building Soc. ... vs Suresh Kumar Etc on 9 March, 2015
264
CM-6749-C-2014 in/and
RSA-3295-2008
HISAR GEETA COOP. HOUSE BUILDING SOC. HISAR V/S
SURESH KUMAR ETC.
Present: Mr. Arjun Lakhanpal, Advocate
for the applicants/respondents No.1 and 2.
Mr. Sudhir Mittal, Advocate for the non-applicant.
****
CM-6749-C-2014 No ground is made out for vacation of stay. Dismissed.
RSA-3295-2008 Appeal be listed for regular hearing within one year.
09.03.2015 [Ritu Bahri]
Vinay Judge
VINAY
2015.03.11 09:34
I attest to the accuracy and authenticity of this document Punjab & Haryana High Court, Chandigarh