Section 238(1)(l) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 238(1)] [Section 238] [Entire Act]

(l)procedure to be followed in making papers available to the Vitta Adhikari for audit and the action to be taken upon observations made by him;

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