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State of Rajasthan - Section

Section 1 in Rajasthan Lunacy Rules, 1962

1. Short title, extent and commencement.

(1)These Rules may be called the Rajasthan Lunacy Rules, 1962.
(2)These rules extend to the whole of the State of Rajasthan.
(3)They shall come into force on such date as the Rajasthan Government may by notification in the Official gazette appoint.