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[Cites 0, Cited by 0] [Section 127A(2)] [Section 127A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 127A(2)(b) in The M.P. Municipalities Act, 1961

(b)buildings and lands the annual letting value of which does not exceed [six thousand rupees in case of Municipal area having population of one lac or above and four thousand eight hundred rupees in case of Municipal area having population below one lac] :