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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 92(2)(xxvi) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(xxvi)Undertaking market survey and research, grading and standardization, quality certification of agricultural produce, on-line trading and other activities connected thereto.