Section 182 in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998
182. Formwork, false work and shoring.
- The employer shall ensure at a construction site of a building or other construction work that-(a)formwork and false work are so designed, constructed and maintained that such formwork and false work support the load that may be imposed on them;(b)such formwork is so erected that working platform, means of access, bracing, means of handling and stabilising could easily be fixed with such formwork.
