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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1)(ii) in Bihar State Public Health Engineering Department Research Cadre Rules, 2016

(ii)Out of the total posts of the Research Assistant, 50 percent posts shall be filled up through direct recruitment and rest 50 percent shall be filled up through promotion amongst the Laboratory Assistants working in the department.