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[Cites 0, Cited by 0] [Section 134(2)] [Section 134] [Entire Act]

State of Mizoram - Subsection

Section 134(2)(iii) in Mizoram Excise Rules, 1983

(iii)On the outside of the door of every room and place in which the business is carried on and on some conspicuous part of each of the aforesaid vessels there shall be legibly painted in oil colour the name of the vessel, utensil, room or place according to the purpose for which it is intended to be used. If more than one vessel is used for the same purpose, each shall be distinguished by a progressive number.