Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2) in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979

(2)If sufficient number of suitable persons are not available for appointment by promotion the posts may be filled by transfer from other Government Departments.