Rajasthan High Court - Jodhpur
Kailash Kunwar And Ors vs Nawal Singh And Ors on 7 April, 2021
Author: Devendra Kachhawaha
Bench: Devendra Kachhawaha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 746/2017
Kailash Kunwar And Ors.
----Appellants
Versus
Nawal Singh And Ors.
----Respondents
For Appellant(s) : Mr. Vijay Rajpurohit
For Respondent(s) : None present
HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA
Order 07/04/2021 As per office report, PF and notices for respondent No. 1 have not been filed.
Learned counsel for the appellant is directed to file PF and notices for respondent No. 1 within a period of one week.
On filing of the same, notices be issued. Rule is made returnable within a period four weeks.
List the matter after four weeks.
(DEVENDRA KACHHAWAHA),J 80-Akshay/-
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