Patna High Court - Orders
Arun Kumar Sinha &Amp; Anr vs The State Of Bihar &Amp; Ors on 14 February, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.2692 of 2011
ARUN KUMAR SINHA & ANR
Versus
THE STATE OF BIHAR & ORS
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2. 14.2.2011. One week's time is granted for removing defect as pointed out by the office.
N.H./ ( Rakesh Kumar,J.)