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Patna High Court - Orders

Arun Kumar Sinha &Amp; Anr vs The State Of Bihar &Amp; Ors on 14 February, 2011

            IN THE HIGH COURT OF JUDICATURE AT PATNA
                      CWJC No.2692 of 2011
                     ARUN KUMAR SINHA & ANR
                              Versus
                    THE STATE OF BIHAR & ORS
                           -----------

2.   14.2.2011

. One week's time is granted for removing defect as pointed out by the office.

N.H./ ( Rakesh Kumar,J.)