Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of West Bengal - Subsection

Section 74(c) in Police Regulations, Calcutta, 1968

(c)In cases in which the Special Branch does not intend to send any officer or reporter to attend a meeting, it shall advise the officer-in-charge of the police station within whose jurisdiction the meeting is to be held, to go himself or to depute a Sub-Inspector, to take notes of the speeches made at the meeting and to submit a report about the proceedings of the meeting to his Deputy Commissioner. In the absence of any such advice, the Officer-in-charge shall take such action as he may think fit.