Allahabad High Court
Pappu @ Anil Kumar Rastogi vs Additional District Judge Barabanki on 7 July, 2010
Author: Ra°Iv Sharma
Bench: Ra°Iv Sharma
Court No. - 24 Case :- MISC. SINGLE No. - 1967 of 2009 Petitioner :- Pappu @ Anil Kumar Rastogi Respondent :- Additional District Judge Barabanki Petitioner Counsel :- Mohd. Adil Khan Respondent Counsel :- C.S.C.,S.K.Chaudhary,Vina Gupta Hon'ble Ra°iv Sharma,J.
Adjourned on the illness slip of learned Counsel for the respondents. List the matter in the week commencing 19.7.2010. Order Date :- 7.7.2010 Ajit/-