Securities And Exchange Board Of India - Subsection
Section 8(1) in Securities and Exchange Board of India (Custodian) Regulations, 1996
(1)After considering the application under regulation 3, with reference to the matters specified in regulation 6, if the Board on being satisfied that all particulars sought have been furnished and the applicant is eligible for the grant of a certificate, shall send an intimation of the same to the applicant.
