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State of Kerala - Section

Section 10 in The Kerala Captive Elephants (Management and Maintenance) Rules, 2003

10. Records to be kept.

- Every owner shall maintain the following records and registers in respect of the elephant in the form given in appendix-Ii and such records and registers shall be produced before the officers authorised by Government in this behalf for inspection at such time as may be called for.
(a)Vaccination record.
(b)Disease and treatment record.
(c)Movement register.
(d)Feeding register.
(e)Work register.