Madras High Court
Rep. By Its President vs The District General on 30 September, 2016
Author: B.Rajendran
Bench: B.Rajendran
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 30.09.2016
CORAM:
THE HON'BLE MR.JUSTICE B.RAJENDRAN
W.P.No.34613 of 2016
Famous City House Owners
Welfare Association
(Regn. No.7/2016)
Rep. by its President,
Mr.Samayamuthu,
Kanchipuram Vandavasi Salai,
Thirumalai Nagar,
Thetturai Village,
Cheyyar Taluk
Tiruvannamalai District. ... Petitioner
Vs.
1. The District General
Archaeological Survey of India,
Janpath,
New Delhi 110 011.
2. The Superintending Archaeologist
Archaeological Survey of India
Chennai Circle
Fort St. George
Chennai 600 009.
3. Commissioner (I/c.)
Department of Archaeological &
Competent Authority, Tamil Nadu
(AMASR Validation Act)
ASI Chennai & Thrissur Circle.
4. Competent Authority
Department of Archaeology
Tamil Valarchi Valaagam
Halls Road, Egmore
Chennai 600 008.
5. The Collector,
Collectorate Office,
Tiruvannamalai.
6. Tahsildar
Cheyyar
Tiruvannamalai District.
7. Wapa Foundation,
1/24 Dr.Subbarayan Nagar 8th Street,
Kodambakkam,
Chennai. ... Respondents
Writ petition filed under Article 226 of the Constitution of India, praying for the issuance of a writ of mandamus, to direct respondents 1 to 4 to dispose of the representation dated 15.06.2016 in accordance with law within a fixed time frame by the Court.
For Petitioner : Mr.R.Venkatesulu
For R1 to R3 : Mr.Su.Srinivasan,
ASG
For R4 to R6 : Mr.A.Kumar,
Special Government Pleader
ORDER
The learned counsel for the petitioner seeks permission of this Court to withdraw the writ petition with liberty to file an individual writ petition. He has also made an endorsement to that effect.
2. In view of the endorsement made by the learned counsel for the petitioner, the writ petition is dismissed as withdraw with liberty to file individual writ petition. No costs.
30.09.2016 ogy To
1. The District General Archaeological Survey of India, Janpath, New Delhi 110 011.
2. The Superintending Archaeologist Archaeological Survey of India Chennai Circle Fort St. George Chennai 600 009.
3. Commissioner (I/c.) Department of Archaeological & Competent Authority, Tamil Nadu (AMASR Validation Act) ASI Chennai & Thrissur Circle.
4. Competent Authority Department of Archaeology Tamil Valarchi Valaagam Halls Road, Egmore Chennai 600 008.
5. The Collector, Collectorate Office, Tiruvannamalai.
6. Tahsildar Cheyyar Tiruvannamalai District. B.RAJENDRAN, J.
ogy W.P.No.34613 of 2016 30.09.2016