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Madras High Court

Rep. By Its President vs The District General on 30 September, 2016

Author: B.Rajendran

Bench: B.Rajendran

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 30.09.2016
CORAM:
THE HON'BLE MR.JUSTICE B.RAJENDRAN
W.P.No.34613 of 2016

Famous City House Owners
	Welfare Association
(Regn. No.7/2016)
Rep. by its President,
Mr.Samayamuthu,
Kanchipuram Vandavasi Salai,
Thirumalai Nagar,
Thetturai Village,
Cheyyar Taluk
Tiruvannamalai District.							... Petitioner

Vs.

1. The District General
	Archaeological Survey of India,
     Janpath,
     New Delhi 110 011.

2. The Superintending Archaeologist
     Archaeological Survey of India
     Chennai Circle
     Fort St. George
     Chennai  600 009.

3. Commissioner (I/c.)
    Department of Archaeological &
    Competent Authority, Tamil Nadu
    (AMASR Validation Act)
    ASI Chennai & Thrissur Circle.


4. Competent Authority
     Department of Archaeology
     Tamil Valarchi Valaagam
     Halls Road, Egmore
     Chennai  600 008.

5. The Collector,
    Collectorate Office,
    Tiruvannamalai.

6. Tahsildar
    Cheyyar
    Tiruvannamalai District.

7. Wapa Foundation,
    1/24 Dr.Subbarayan Nagar 8th Street,
    Kodambakkam,
    Chennai.							 	... Respondents

	Writ petition filed under Article 226 of the Constitution of India, praying for the issuance of a writ of mandamus, to direct respondents 1 to 4 to dispose of the representation dated 15.06.2016 in accordance with law within a fixed time frame by the Court.

		For Petitioner	:	Mr.R.Venkatesulu
		For R1 to R3		:	Mr.Su.Srinivasan,
						ASG
		For R4 to R6		:	Mr.A.Kumar,
						Special Government Pleader


ORDER

The learned counsel for the petitioner seeks permission of this Court to withdraw the writ petition with liberty to file an individual writ petition. He has also made an endorsement to that effect.

2. In view of the endorsement made by the learned counsel for the petitioner, the writ petition is dismissed as withdraw with liberty to file individual writ petition. No costs.

30.09.2016 ogy To

1. The District General Archaeological Survey of India, Janpath, New Delhi 110 011.

2. The Superintending Archaeologist Archaeological Survey of India Chennai Circle Fort St. George Chennai 600 009.

3. Commissioner (I/c.) Department of Archaeological & Competent Authority, Tamil Nadu (AMASR Validation Act) ASI Chennai & Thrissur Circle.

4. Competent Authority Department of Archaeology Tamil Valarchi Valaagam Halls Road, Egmore Chennai  600 008.

5. The Collector, Collectorate Office, Tiruvannamalai.

6. Tahsildar Cheyyar Tiruvannamalai District. B.RAJENDRAN, J.

ogy W.P.No.34613 of 2016 30.09.2016