Section 18(b) in The Jammu and Kashmir Pharmacy Act, 2011
(b)holds a degree [in science with chemistry as elective-subject] [Substituted by Act XVIII of 1985, section 3.] other than a degree in pharmaceutical chemistry and has been engaged in the compounding of drugs in a hospital or dispensary or other place in which drugs are regularly dispensed on prescriptions of medical practitioner for a total period of not less than three years;
