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[Cites 0, Cited by 0] [Section 141] [Entire Act]

State of Punjab - Subsection

Section 141(4) in The State Pharmacy Council Rules, 1951

(4)The elector shall enclose the voting paper in the identification cover and then enclose that cover in a bigger cover in the left hand lower corner of which the elector shall write his full name and signature. If the elector fails to write his full name and signature the voting paper shall be invalid.