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NCT Delhi - Section

Section 100 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

100. Scales of clothing, bedding and equipment.

- The following scale of clothing, bedding and other necessaries of equipment, are prescribed for convicts for the time being :—
Males Female
1 2
(a) Winter wear
2 Dasuti trousers and Kachhas (for 2 Dasuti Pyjamas. Sikhs only)
2 Dasuti Caps or Garah puggrees 2 Dasuti Chaddars. (for Sikhs only)
2 Langotas (for non-Sikhs only) 2 Napkins
For both sexes
2 Dasuti Coats 1 Khaki cotton durrie 6' x 2'
1 2
1 Blanket Coat with belt 1 Towel
3 Blankets 1 Iron, cup
1 Munj or Bahabbar Mar 1 Iron plate
2 Cotton Sheets 2 Azarbands
(b) Summer wear
2 Dasuti Trousers and Kachhas 2 Dasuti Payjamas (for Sikhs only)
2 Dasuti Caps or Garah puggrees 2 Dasuti GLaddars (for Sikhs only)
For Both Sexes
2 Garah Kurtas 2 Azarbands
1 Khaki Cotton durrie 6' x 2' 1 Towel
1 Munj or Bhabbar mat 1 Iron Cup
2 Cotton Sheets 1 Iron Plate
(c) Utensils
1 Thali  
1 Glass  
2 Katories  
Note: On admission to jails, all convicts will be given two cotton coats and two pairs of cotton trousers. Sikh convicts will be given two Langotas. Female convicts shall receive in addition, comb, 2 cotton chaddars and three towels, Sikh prisoner may be given two Kach has instead of 2 pairs of trousers, they may, however, if desired, have kachha in addition to towards best this connection is to be allowed at their own cost.