Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(b) in Rules Of The Road Regulations, 1989

(b)any direction applicable to him and indicated on or by notice, traffic sign or signal fixed or operated by an authority, competent to do so;