Section 80IE(7)(c) in The Income Tax Act, 1961

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Union of India - Subsection

Section 80IE(7)(c) in The Income Tax Act, 1961

(c)plastic carry bags of less than 20 microns as specified by the Ministry of Environment and Forests vide Notification number S.O. 705(E), dated the 2nd September, 1999 and S.O. 698(E), dated the 17th June, 2003; and

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Union of India - Subsection

Section 80IE(7)(c) in The Income Tax Act, 1961