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[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 24 in Tamil Nadu Private Universities Act, 2019

24. Authorities of Private University.

- The following shall be the authorities of a Private University, namely:-
(a)the Governing Council;
(b)the Executive Council;
(c)the Academic Council;
(d)the Finance Committee;
(e)the Planning Board; and
(f)such other authorities as may be declared by the statutes to be authorities of the Private University.