Section 6(2)(c) in The Banking Companies (Acquisition And Transfer Of Undertakings) Act, 1970

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(c) in The Banking Companies (Acquisition And Transfer Of Undertakings) Act, 1970

(c)partly in cash (to be paid by cheque drawn on the Reserve Bank) and partly in such number of securities specified in sub-clause (i) or sub-clause (ii), or both, of clause (b), as may be required by the existing bank, or

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Union of India - Subsection

Section 6(2)(c) in The Banking Companies (Acquisition And Transfer Of Undertakings) Act, 1970