Supreme Court - Daily Orders
Hemalatha (D) By Lrs. vs Tukaram(D) By Lrs.. on 20 July, 2023
ITEM NO.4 REGISTRAR COURT. 1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Civil Appeal No(s). 6640/2010
HEMALATHA (D) BY LRS. Appellant(s)
VERSUS
TUKARAM(D) BY LRS.. & ORS. Respondent(s)
Date : 20-07-2023 This appeal was called on for hearing today.
For Appellant(s)
Mr. Bhardwaj S. Iyenger, Adv.
Mr. Vikas Upadhyay, AOR
Mr. Bhardwaj S, Adv.
Mr. Kaustubh Anshuraj, Adv.
Mr. Nitin Gaur, Adv.
Mr. Kuber Boddh, Adv.
Mr. Arjun Singh Tomar, Adv.
Ms. Ankita Kashyap, Adv.
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Service is complete on respondent nos.1, 2, 3, 6, 7 and 11 but none has entered appearance.
Respondent nos. 8 and 10 have been deleted from the array of parties vide Hon’ble Judge in Chambers order dt. 29.7.2016.
Service of notice for alternative arrangement is complete on respondent nos. 4,5 and 9 but none has entered appearance.
Parties may file statement of case within stipulated period.
Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.07.24Registry to process the matter for listing before the 10:46:00 IST Reason: Hon'ble Court as per rules.
H. SHASHIDHARA SHETTY Registrar