Karnataka High Court
Shivanagouda @ Shivandgouda S/O ... vs The State Of Karnataka on 20 September, 2019
Author: K.Somashekar
Bench: K. Somashekar
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IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 20TH DAY OF SEPTEMBER 2019
BEFORE
THE HON'BLE MR. JUSTICE K. SOMASHEKAR
CRIMINAL PETITION NO.101977/2015
BETWEEN
1. SHIVANAGOUDA @ SHIVANDGOUDA
S/O RAMANGOUDA PATIL
AGE35 YEARS OCC:AGRICULTURIST
2. SHIDDANAGOUDA S/O RAMANGOUDA PATIL
AGE:28 YEARS OCC:AGRICULTURIST
3. RAMANGOUDA S/O HANUMANTHGOUDA PATIL
AGE:58 YEARS OCC:AGRICULTURIST
4. VASANTHGOUDA S/O RAMANGOUDA PATIL
AGE:25 YEARS OCC:AGRICULTURIST
5. RAGHVENDRAGOUDA S/O RAMANGOUDA PATIL
AGE:26 YEARS OCC:AGRICULTURIST
6. KRISHNAGOUDA S/O RAMANGOUDA PATIL
AGE:23 YEARS OCC:AGRICULTURIST
7. BHIMANGOUDA S/O NARAYANGOUDA PATIL
AGE:36 YEARS OCC:AGRICULTURIST
8. GOVINDGOUDA S/O HANUMANTHGOUDA PATIL
AGE:66 YEARS OCC:AGRICULTURIST
9. PARASHURAM S/O HANUMANTHGOUDA PATIL
AGE:38 YEARS OCC:AGRICULTURIST
10. BASAPPA @ BASAVARAJ S/O HANUMAPPA MALLADAD
AGE:35 YEARS OCC:AGRICULTURIST
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11. GALAPPA S/O BASAPPA GUTTEMMANAVAR
AGE:30 YEARS OCC:COOLIE
12. MANJAPPA @ MANJUNATH
S/O TIRUKAPPA GUTTMMANAVAR
AGE:27 YEARS OCC:COOLIE
13. MUDAKAPPA S/O DYAMAPPA GUTTMMANAVAR
AGE:39 YEARS OCC:COOLIE
14. HANAMAPPA S/O DYAMAPPA BANGARI
AGE:31 YEARS OCC:COOLIE
15. BASAPPA S/O FAKEERGOUDA PATIL
AGE:55 YEARS OCC:COOLIE
16. NEELAKANTH S/O DURGAPPA HALLEMMANAVAR
AGE:30 YEARS OCC:COOLIE
17. SHANKARGOUDA S/O PARASAPPANAGOUDA PATIL
AGE:55 YEARS OCC:BUSINESS
18. PANDAPPA S/O HANAMAVVA HALLEMMANAVAR
AGE:40 YEARS OCC:BUSINESS
19. MANJUNATH S/O NINGAPPA MALAMMANAVAR
AGE:22 YEARS OCC:COOLIE
20. RANGANGOUDA S/O BASAVANGOUDA PATIL
AGE:35 YEARS OCC:AGRICULTURIST
21. MALLANGOUDA S/O DUSHYANTGOUDA GUDUR
AGE:36 YEARS OCC:AGRICULTURIST
22. RAJU S/O DEVAPPA MELLIGERI
AGE:32 YEARS OCC:AGRICULTURIST
23. RAVI S/O SHIVAPPA VADAVI
AGE:40 YEARS OCC:AGRICULTURIST
24. BASAPPA S/O MALLAPPA HALLEMMANAVAR
AGE:28 YEARS OCC:COOLIE
25. FAKEERAPPA S/O NINGAPPA HALLEMMANAVAR
AGE:31 YEARS OCC:COOLIE
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26. HANAMAPPA S/O SWAREVVA POOJAR
AGE:32 YEARS OCC:COOLIE
27. MANJAPPA S/O MOREPPA @ MAARIYAPPA NADUVINAKERI
AGE:32 YEARS OCC:COOLIE
28. BHARAMGOUDA S/O RAMANAGOUDA PATIL
AGE:35 YEARS OCC:AGRICULTURIST
R/O:BELLATTI VILLAGE,
TQ:SHIRAHATTI DIST:GADAG
... PETITIONERS
(BY SRI.K.L.PATIL, ADV.)
AND
THE STATE OF KARNATAKA
THROUGH SHIRAHATTI P S
REP BY STATE PUBLIC PROSECUTOR
HIGH COURT OF KARNATAKA DHARWAD
... RESPONDENT
(BY SRI.RAJA RAGHAVENDRA NAIK, HCGP)
THIS CRIMINAL PETITION IS FILED UNDER SECTION 482
OF CR.P.C. SEEKING TO ALLOW THE APPLICATION FILED
UNDER SECTION 321 OF CR.P.C. AND CONSEQUENTLY QUASH
THE PROCEEDINGS PENDING ON THE FILE OF CIVIL JUDGE
AND JMFC, LAXMESHWAR, IN CC NO.293/2010 REGISTERED
FOR THE OFFENCES PUNISHABLE UNDER SECTIONS 143, 147,
148, 332, 353, 323, 504 READ WITH SECTION 149 OF IPC.
THIS CRIMINAL PETITION COMING ON FOR ORDERS THIS
DAY, THE COURT MADE THE FOLLOWING:
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ORDER
Learned counsel for the petitioners has filed a memo seeking permission of this Court to withdraw the petition.
Memos is placed on record. Accordingly, the petition is hereby dismissed as withdrawn.
Sd/-
JUDGE Rsh