Delhi High Court - Orders
National Institute Of Immunology vs Vinod Kumar Gupta on 27 March, 2023
$~37 & 38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5016/2003
NATIONAL INSTITUTE OF IMMUNOLOGY ..... Petitioner
Through: Mr. G.D. Sharma, Advocates with
Mr. Madan Mohan, Admn. Officer
and Mr. Ranjiv Mahajan, Senior
Technical Officer, National Institute
of Immunology
versus
VINOD KUMAR GUPTA ..... Respondent
Through: Mr. N.S. Dalal, Mr. Alok Kumar, Ms.
Rachana Dala & Ms. Sweta Kadyan,
Advocates
+ W.P.(C) 16023/2004
VINOD KUMAR GUPTA ..... Petitioner
Through: Mr. N.S. Dalal, Mr. Alok Kumar, Ms.
Rachana Dala & Ms. Sweta Kadyan,
Advocates
versus
NATIONAL INSTITUTE OF IMMUNOLOGY ..... Respondent
Through: Mr. G.D. Sharma, Advocates with
Mr. Madan Mohan, Admn. Officer
and Mr. Ranjiv Mahajan, Senior
Technical Officer, National Institute
of Immunology.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 27.03.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
Arguments heard.
Judgment reserved.
Signature Not Verified Digitally Signed By:KOMAL DHAWAN Signing Date:29.03.2023 18:08:47Both the parties are at liberty to file their written synopsis within a period of three days, alongwith all the relevant judgments on which they have relied upon.
GAURANG KANTH, J MARCH 27, 2023 v Signature Not Verified Digitally Signed By:KOMAL DHAWAN Signing Date:29.03.2023 18:08:47