Supreme Court - Daily Orders
Sk. Md. Rafique vs Managing Committee, Contai Rahamania ... on 27 September, 2024
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
Diary No(s). 42038/2024
ITEM NO.25 COURT NO.14 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No(s). 42038/2024 in C.A. No.
5808/2017
(Arising out of impugned final judgment and order dated 06-01-2020
in C.A. No. No. 5808/2017 passed by the Supreme Court Of India)
SK. MD. RAFIQUE Petitioner(s)
VERSUS
MANAGING COMMITTEE, CONTAI RAHAMANIA HIGH
MADRASAH & ORS. Respondent(s)
IA No. 209623/2024 - APPLICATION FOR PERMISSION
IA No. 209625/2024 - APPROPRIATE ORDERS/DIRECTIONS
Date : 27-09-2024 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE SANDEEP MEHTA
For Petitioner(s) Mr. Atarup Banerjee, Adv.
Mr. Sunando Raha, Adv.
Mr. Abu Sohel, Adv.
Mr. Pulkit Agarwal, AOR
Mr. Rameshwar Prasad Goyal, AOR
For Respondent(s) Mr. Kunal Chatterji, AOR
Ms. Anita Kanungo, AOR
Mr. Zoheb Hossain, AOR
Mr. Dipak Kumar Jena, AOR
Mr. Prasanna Kumar Pahri, Adv.
Mr. R.k. Poswal, Adv.
Mr. Pradeep Kumar Verma, Adv.
Mr. Ashutosh Kumar Singh, Adv.
Mr. Abdul Azeem Kalebudde, AOR
Mrs. Taherabi Kalebudde, Adv.
Signature Not Verified
Digitally signed by
Indu Marwah
Mr. Subhasish Bhowmick, AOR
Date: 2024.09.27
18:44:09 IST
Reason:
Mr. Mr Shamshad, Sr. Adv.
Mr. Mrigank Prabhakar, AOR
1
Diary No(s). 42038/2024
Mr. Dipak Kumar Jena, AOR
Mr. Prasanna Kumar Pahri, Adv.
Mr. R.K. Poswal, Adv.
Mr. Pradeep Kumar Verma, Adv.
Mr. Ashutosh Kumar Singh, Adv.
Ms. Madhumita Bhattacharjee, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 30.09.2024.
(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH) 2