Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] Union of India - Subsection Section 43(1) in The Iron Ore Mines Labour Welfare Cess Rules, 1963 (1)The amount of the case collected under the Act shall be credited to Major Head "II-Union Excise Duties-Iron Ore".
