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[Cites 0, Cited by 0] [Section 21(8)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(8)(c) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(c)A portion of the dining hall and service counter shall be partitioned off and reserved for women employees in proportion to their number. Washing places for women shall be separate and screened to secure privacy.