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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(v) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(v)An employee is expected to avail himself to the leave granted fully before resuming duty and may not return to duty before the expiry of such leave except with the permission of the competent authority: