Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(3) in State Bank of India General Regulations, 1955

(3)Any one of several persons who are registered as joint holders of any share may give effectual receipts for all dividends in respect of such share.