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State of Madhya Pradesh - Section

Section 224 in The M.P. Irrigation Rules, 1974

224.

On approval of the report of the inquiry officer for [warabandi] [Substituted by Notification No, F.27-8-81-MM-XXXIX, dated 6-11-1982.], the Executive Engineer shall ask the applicants to deposit Rs. 50 to meet expenses on tracing shajra etc. and other incidental work, and departmental overheads.