Allahabad High Court
Phaya Nath Pandey vs Union Of India And Others on 16 July, 2010
Author: Rajes Kumar
Bench: Rajes Kumar
Court No. - 37 Case :- WRIT - A No. - 63734 of 2006 Petitioner :- Phaya Nath Pandey Respondent :- Union Of India And Others Petitioner Counsel :- Adeel Ahmad Khan,S.R. Pandey Respondent Counsel :- Govind Saran,Ganga Saran,S.C. Hon'ble Rajes Kumar,J.
Learned counsel for the petitioner informed that there are two more Writ Petition Nos.6064 of 1990 and 29472 of 2006, which may also be listed along with the present writ petition.
List along with the record of Writ Petition Nos.6064 of 1990 and 29472 of 2006.
Writ Petition No.76120 of 2005 is before the Court but the record of the writ petition reveals that the application on which the order dated 12.01.2009 has been passed, is not on record.
Office is directed to place the copy of the said application in file of Writ Petition No.76120 of 2005.
Order Date :- 16.7.2010 R./