Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 55 in Assam Panchayat (Constitution) Rules, 1995

55. Cost of the Election.

- The expenses incurred in connection with holding the elections under these Rules shall be net in such manner as may be decided by the State Government from time to time.