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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(1)(xx) in The Maharaja Sayajirao University of Baroda Act, 1949

(xx)[to fix remuneration of examiners] [These words were substituted for the words 'to appoint examiners and to fix their remuneration' by Gujarat 10 of 1982, Section 2, Schedule, Sr. No. 1 (2) (a) v.];