Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act]

Union of India - Subsection

Section 114(2)(aaa) in The Insurance Act, 1938

(aaa)the manner of ownership and control of Indian insurance company under sub-clause (b) of clause (7A) of section 2;