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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Liquefied Petroleum Gas (Regulation of Supply and Distribution) Order, 1993

(d)"delivery person" means a person employed by a distributor or a Government Oil Company or a parallel marketer, whether for wages or otherwise, to deliver liquefied petroleum gas in cylinders to consumers;