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[Cites 0, Cited by 0] [Section 17C(1)] [Section 17C] [Entire Act]

Union of India - Subsection

Section 17C(1)(f) in The Child Labour (Prohibition And Regulation) Rules, 1988

(f)two representatives each from a voluntary organisation involved in rescue and rehabilitation of employed children in the district on rotation basis for a period of two years;