Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(3) in The Merchant Shipping (Management for the Safe Operation of Ships) Rules, 2000 (3)Verification for renewal of Document of Compliance shall be carried out within a period of 6 months immediately preceding expiry of the certificate.
