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[Cites 0, Cited by 0] [Section 17B] [Entire Act]

Union of India - Subsection

Section 17B(2) in The Indian Post Office Rules, 1933

(2)The provision of Rules 18 to 23 (both inclusive) shall, so far as may, apply in relation to book packets containing periodicals as they apply in relation to book packets to which Rule 17 applies.