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[Cites 0, Cited by 0] [Section 10A(2)] [Section 10A] [Entire Act]

State of West Bengal - Subsection

Section 10A(2)(c) in West Bengal Apartment Ownership Act, 1972

(c)in case of acceptance, immediately return the declaration, the amendment or the instrument, along with all the enclosures to the owner or owners, as the case may be, for registration, within fifteen days of the date of return,