Section 6 in The Bihar State Commission for Backward Classes Act, 1993
6. Salaries and allowances to be paid out of grants.
- The salaries and allowances payable to the Chairperson and Members and the administrative expenses including salaries, allowances and pensions payable to the officers and other employees referred to in Section 5 shall be paid out of the grants referred to in sub-section (1) of Section 12.
