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[Cites 0, Cited by 0] [Section 66] [Entire Act]

Bengal Presidency - Subsection

Section 66(10) in The Calcutta Police Act, 1866

(10)Whoever, by driving hackery or cart with insufficiently greased wheels, shall create a noise which is reasonably calculated to cause annoyance to persons freqenting or residing near the thoroughfare in which such hackery or cart is driven;Lighting fires and discharging guns, fire-works, etc.