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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(1)(g) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Act, 1993

(g)[ to use any place to buy or sell or let or distribute any VCD, DVD, or any other mode of recording of moving picture;] [Added by Act No. 13 of 2005, dated 8.4.2005.]