Kerala High Court
P.C.Raman vs The Returning Officer on 2 May, 2008
Author: Pius C.Kuriakose
Bench: Pius C.Kuriakose
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C).No. 13666 of 2008(B)
1. P.C.RAMAN , PRESIDENT
... Petitioner
Vs
1. THE RETURNING OFFICER
... Respondent
2. THE STATE CO-OPERATIVE ELECTION
For Petitioner :SRI.GEORGE POONTHOTTAM
For Respondent : No Appearance
The Hon'ble MR. Justice PIUS C.KURIAKOSE
Dated :02/05/2008
O R D E R
PIUS.C.KURIAKOSE, J.
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W.P.(c).No. 13666 OF 2008
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Dated this the 2nd day of May, 2008
JUDGMENT
I have today passed an interim order which virtually grants to the petitioner the final relief in the writ petition. In view of that interim order, the writ petition is disposed of without granting further reliefs.
PIUS.C.KURIAKOSE JUDGE sv.