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State of Assam - Section

Section 15 in The Assam Agricultural Produce Market Act, 1972

15. Power of the Market Committee.

- A market committee shall have the power to regulate entry of persons into the principal or sub-market-years to supervise the behaviour of the persons so entered for transacting business and to take disciplinary action against the licensee who fails to fulfil the conditions of the licence or any direction of the market committee, issued within the purview of this Act or rules or bye-laws.