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[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

State of Bihar - Subsection

Section 105(1)(o) in Bihar Inland Vessels Rules, 2013

(o)The owner/master shall display the details showing the date of manufacture of the vessel, date of survey, expiry date of survey, passengers and cargo capacity and such other details as required by law.