Madhya Pradesh High Court
Security Paper Mill vs Madhya Pradesh Pollution Control Board ... on 7 December, 2016
MCRC-10715-2016 (SECURITY PAPER MILL Vs MADHYA PRADESH POLL UTION CONTROL BOARD MPPCB) 07- 1 2-20 1 6 None appears for petitioner. Shri Ashish Shroti, learned counsel for the respondent
No.1.
List the matter after ensuing vacation. (ANURAG SHRIVASTAVA) JUDGE Prar