Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act] State of Jammu-Kashmir - Subsection Section 4(5)(b) in Jammu and Kashmir Nursing Homes and Clinical Establishments (Registration and Licensing) Act, 1963 (b)that the applicant or the nursing home or the clinical establishment does not fulfill the prescribed conditions; or