Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 111(1)] [Section 111] [Entire Act]

Union of India - Subsection

Section 111(1)(b) in The Manipur Municipalities Act,1994.

(b)widen open, enlarge or otherwise improve any public road and construct tunnels and other works subsidiary to such road; or